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[Cites 0, Cited by 0] [Section 45(10)] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(10)(a) in Rajiv Gandhi University of Health Sciences Act, 1994

(a)No admission of students shall be made by any new college seeking affiliation to the University or by an existing college seeking affiliation to a new course of study to such course, unless, as the case may be, affiliation has been granted to such new college or to the existing college in respect of such courses of study.