Section 51(1)(i) in The Orissa Self-Help Co-operatives Act, 2001

[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(1)(i) in The Orissa Self-Help Co-operatives Act, 2001

(i)a claim in respect of any sum payable to or by Co-operative for any debt or other amount due by or to a member, past member, the nominee, heir or legal representative of a deceased member, whether such debt or other amount be admitted or not; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 51(1)(i) in The Orissa Self-Help Co-operatives Act, 2001