Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(1)(a) in Bihar and Orissa Public Demands Recovery Act, 1914

(a)where the certificate is for a demand of an amount exceeding fifty rupees-for a period of six months, and