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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(4) in The Maharashtra Cooperative Societies Rules, 1961

(4)The application shall be sent to the Registrar by registered post or delivery by hand [or by electronic mode.] [Added by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]]