Delhi High Court - Orders
M/S Bla Power Private Limited And Ors vs Palash Bhoyar, Deputy Director ... on 22 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8421/2021 and CM APPL. 26011/2021(Stay)
M/S BLA POWER PRIVATE LIMITED AND ORS. .... Petitioners
Through: Mr. Abhimanyu Bhandari and Ms.
Kartika Sharma, Advs.
versus
PALASH BHOYAR, DEPUTY DIRECTOR DIRECTORATE OF
ENFORCEMENT AND ANR. ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Imon Bhattacharya, Adv.
+ W.P.(C) 10166/2021, CM APPL. 31354/2021 (Stay)
PRIME ISPAT LIMITED & ORS. ..... Petitioners
Through: Mr. Abhimanyu Bhandari and Ms.
Kartika Sharma, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Imon Bhattacharya, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 22.03.2022 Learned counsel for the petitioners prays for and is granted two weeks time to file rejoinder affidavit.
List again on 01.09.2022. Interim order accorded earlier to continue till the next date of listing.
YASHWANT VARMA, J.
MARCH 22, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:23.03.2022 18:45:45