Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(x) in The M.P. Irrigation Rules, 1974 (x)[ "Osrabandi" means a programme of release of water in different distributaries and minors of a canal system showing the discharge, duration of supply and area to be irrigated; [Inserted by Notification No. F-27-8-81-MM-XXXIX, dated 6-11-1982.]
