Section 12(1)(a) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

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State of Andhra Pradesh - Subsection

Section 12(1)(a) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

(a)grant exemption or make a reduction in the rate of drainage cess payable,-

(i)by any owner or class of owners;

(ii)in respect of any land or class of lands held by such owner or class of owners; and