Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(a) in The West Bengal Acquisition And Settlement Of Homestead Land Act, 1969. (a)to the Collector of the district, where the order is made by an officer below the rank of an Additional District Magistrate, and
