Himachal Pradesh High Court
Wing Commander Gps Grewal vs . Union Of India And Others on 24 March, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Wing Commander GPS Grewal vs. Union of India and others CWP No. 436 of 2019 24.03.2025 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate for the petitioner. Mr. Rajinder Thakur, CGC, for respondent No. 1. Mr. Pushpender Jaswal, Addl. AG for the respondents- State.
Learned Counsel for respondent No. 1 apprises that reply on behalf of respondent No. 1 stands filed on 22.03.2025. Registry is directed to place the same on record, if in order.
Heard in part. List for continuation on 02.04.2025.
(Ajay Mohan Goel) Judge March 24, 2025 (narender)