Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 336 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 336. Succession to members other than bhumidhars or sirdars shall also be governed by the principles contained in Sections 171. to 175.
