Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs Rajesh Kumar Ramesh Mittal on 25 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.34+64+65 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.31209/2023
(Arising out of impugned final judgment and order dated 21-02-2023
in SCA No. 2945/2023 passed by the High Court of Gujarat at
Ahmedabad)
ASSISTANT COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
RAJESH KUMAR RAMESH MITTAL Respondent(s)
(IA No.160357/2023-CONDONATION OF DELAY IN FILING and IA
No.160354/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
Diary No(s). 28594/2023 (III)
(FOR ADMISSION and I.R. and IA No.159711/2023-CONDONATION OF DELAY
IN FILING and IA No.159713/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 30716/2023 (III)
(IA No.162567/2023-CONDONATION OF DELAY IN FILING and IA
No.162570/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 30696/2023 (III)
Diary No(s). 29875/2023 (III)
Diary No(s). 31203/2023 (III)
Diary No(s). 30953/2023 (III)
Date : 25-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. V C Bharathi, Adv.
Mr. Kamal Kishore, Adv.
Signature Not Verified
Mr. Rovin Francis, Adv.
Digitally signed by
Harshita Uppal
Date: 2023.08.26
Mr. A K Kaul, Adv.
11:39:37 IST
Reason: Mr. Sabrish Subramaium, Adv.
Mrs. Priyanka Das, Adv.
Mr. Vedansh Anand, Adv.
1
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondents.
Tag the matters with SLP (C) D. No.24140 of 2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 2