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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in The Punjab School Education Board Act, 1969

(2)[ Any institution affiliated to the Panjab University, Chandigarh, the Punjabi University, Patiala, or the Guru Nanak Dev University, Amritsar, affiliation of which has not been withdrawn or cancelled by the concerned University before the commencement of the Punjab School Education Board (Amendment) Act, 1987 shall be deemed to be an institution affiliated to the Board for plus two scheme and shall be subject to all the provisions of this Act and the regulations made thereunder.] [Substituted by Punjab Act 10 of 1987.]