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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ix) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ix)All the candidates called for counselling shall produce the specified original documents along with duly attested photocopies and the Convenor shall be entitled to cause verification of all the documents produced by the candidates.