Bombay High Court
The General Manager Telecom Bharat ... vs Narayan Hari Vaidkar And Others on 5 May, 2026
(1) 931-WP-3961-2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
931 WRIT PETITION NO. 3961 OF 2024
The General Manager Telecom Bharat Sanchar Nigam Ltd And Others
VERSUS
Narayan Hari Vaidkar And Others
AND
932 WRIT PETITION NO. 6965 OF 2025
The General Manager Telecom Bharat Sanchar Nigam Ltd And Others
VERSUS
Dhondu Topalu Kachre And Another
...
Arora Shyam C., Advocate for the Petitioners.
Mr. Suresh W. Munde, Advocate for Respondent Nos. 2.
CORAM : KISHORE C. SANT &
SUSHIL M. GHODESWAR, JJ.
DATE : 5th MAY 2026. PC :- . At the request of learned Advocate for the petitioner, stand over to
07.05.2026, as he wants to rely upon certain judgments of the Hon'ble Supreme Court.
[SUSHIL M. GHODESWAR, J.] [KISHORE C. SANT, J.] D.A.ETHAPE