Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(x) in Orissa News Media Accreditation Rules, 2006 (x)"Electronic News Media Organisation" (Television or Radio) will include any T.V./Radio News programme, production unit and T.V./Radio News Agency.
