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[Cites 0, Cited by 0] [Section 56B(1)] [Section 56B] [Entire Act]

State of Jharkhand - Subsection

Section 56B(1)(d) in Bihar Factories Rules, 1950

(d)Where there are more than one cranes operating in the same way as on the same run-way, the number of access ladders shall be provided in consideration of the easy and safe accessibility to the different cranes.