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[Cites 0, Cited by 0] [Section 332] [Entire Act]

State of West Bengal - Subsection

Section 332(c) in Kolkata Municipal Corporation Act, 1980

(c)to provide receptacles of the type and in the manner specified by the Municipal Commissioner for the collection therein of all rubbish and offensive matters from such premises and to keep such receptacles in good condition and repair.