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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(iv) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(iv)Every member applying for admission into the scheme shall make a nomination in favour of a member of his family in the form prescribed along with application for admission into the scheme. A member, il he so desires, shall nominate more than one person and indicate the proportion at which the pension is to be paid among them.