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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(h) in The M.P. Adaptation of Laws (State and Concurrent Subjects) Order, 1956

(h)"Vindhya Pradesh region" means the territories comprised within the State of Vindhya Pradesh, as existing immediately before the appointed day;