Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Punjab - Subsection Section 38(1) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964 (1)The Government may, by notification and subject to the condition of previous publication, make rules to carry out the purposes of this Act.
