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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(2)(i) in The Tamil Nadu Co-Operative Societies Act, 1983

(i)all the terminal benefits to which he would have been eligible under the bye-laws or contract or award, applicable to him immediately before the date of constitution of such common cadre of service as if such employee had retired from service; or