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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(5)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iii)to tender necessary advice to the Principals, Associate Deans, Deans and Directors in all matters pertaining to his field in respect of teaching, research and extension education.