Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 28 August, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016
In
WRIT PETITION 122 OF 2009
Echjay Industries Pvt. Ltd. And 7 Ors. ....Petitioner
V/S
Rajendra And 2 Ors. ....Respondent
CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ
DATE : 28th August, 2019
P.C. :
Due to paucity of time the matter is adjourned to 04/09/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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