Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 29 in Bihar Preservation and Improvement of Animals Rules, 1960 29. Penalty. - Any person who contravenes any provision of these Rules shall, on conviction before a magistrate, be punishable with fine which may extend to fifty rupees.
