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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(5) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(5)Where there is a check post or check post-cum-weightbridge(s) of the department every carrier will normally pass through this. The lessee or plant or factory using the mineral may be asked to have their own weighbridge at their own cost and they will issue transit pass along with weightment slip of weighbridge.All the carries shall carry two copies of the E-transit pass/transit pass (duplicate and triplicate) and shall stop at the check post/weighbridge where the quantity and quality of the mineral will be verified by the Government checking staff and proceed after being cleared by the check post clerk by making necessary endorsement(s) in the triplicate copy held by the in charge of the carrier. The duplicate copy shall be handed over to the check-gate clerk who will keep it for office record.