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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(t) in The Pandharpur Temples Act, 1973

(t)"occasional or naimittik services " means services rendered occasionally in the Temples of God Vitthal and Goddess Rukmini specified in Schedule B hereto, and includes all such services which may from time to time be required to be rendered in any of the Temples according to such orders as the Committe may, with the approval of the Charity Commissioner, make in that behalf;