Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Securities And Exchange Board Of India - Subsection Section 28(b) in Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992 (b)to appear before the investigating authority personally or to answer any question which is put to him by the investigating authority or
