Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1C)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1C)(iii) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(iii)the expression "mental retardation" shall mean a condition of arrested or incomplete development of mind of a person which is specially characterized by sub-normality or intelligence.]