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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 45 in Madurai-Kamaraj University Act, 1965

45. Constitution of committees.

- All the authorities of the University shall have power to constitute or reconstitute committees and to delegate to them such of their powers as they deem fit; such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons (if any) as the authority in each case may think fit.