Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Punjab - Subsection Section 217(1) in The Punjab Municipal Act, 1999 (1)The provisions of this section shall apply to the municipal areas of such Municipalities and from such date or dates, as the Government may, by notification, direct.
