Delhi High Court - Orders
Tajinder Kaur vs M/S Dtdc Courier & Cargo on 4 November, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4049/2013 & CRL.M.A. 14475/2013
TAJINDER KAUR ..... Petitioner
Through: Mr. Akshay Thakur, Advocate
Versus
M/S DTDC COURIER & CARGO ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.11.2022 At the request of learned counsel for the petitioner, list on 17th November, 2022.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 4, 2022 p'ma Signature Not Verified Signed By:PRIYA Signing Date:15.11.2022 17:54:35