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Delhi High Court - Orders

Tajinder Kaur vs M/S Dtdc Courier & Cargo on 4 November, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~30
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 4049/2013 & CRL.M.A. 14475/2013
                                 TAJINDER KAUR                                   ..... Petitioner
                                                   Through: Mr. Akshay Thakur, Advocate

                                                   Versus

                                 M/S DTDC COURIER & CARGO                        ..... Respondent
                                                   Through:

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                   ORDER

% 04.11.2022 At the request of learned counsel for the petitioner, list on 17th November, 2022.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 4, 2022 p'ma Signature Not Verified Signed By:PRIYA Signing Date:15.11.2022 17:54:35