Madras High Court
S.Muniyappan vs The Inspector Of Police on 6 March, 2023
Author: G.Chandrasekharan
Bench: G.Chandrasekharan
Crl.OP.No.5015 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 06.03.2023
CORAM
THE HONOURABLE MR. JUSTICE G.CHANDRASEKHARAN
Crl.O.P.No.5015 of 2023
S.Muniyappan ... Petitioner
Vs.
The Inspector of Police,
Avalurpet Police Station,
Avalurpet,
Villupuram District. ... Respondent
PRAYER: This Criminal Original Petition filed under Section 482 of Cr.P.C.,
to direct the respondent not to harass the petitioner pertaining to his practice
run in the name and style of Sri Muniappa Clinic, functioning at 7/31, Vaisiyar
Street, Avalurpet, Mel Malaiyanaur Taluk, Villupuram District, Tamil Nadu
604 201, in the fields of Electropathy and Community Health.
For Petitioner : M/s.D.Ashok Kumar
For R1 & R2 : Mr.S.Santhosh
Government Advocate(Crl.side)
ORDER
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https://www.mhc.tn.gov.in/judis Crl.OP.No.5015 of 2023 This Criminal Original Petition has been filed to direct the respondent not to harass the petitioner pertaining to his practice run in the name and style of Sri Muniappa Clinic, functioning at 7/31, Vaisiyar Street, Avalurpet, Mel Malaiyanaur Taluk, Villupuram District, Tamil Nadu 604 201, in the fields of Electropathy and Community Health.
2. The learned counsel for the petitioner submitted respondent police is repeatedly calling the petitioner for enquiry and harassing him, necessitating the filing of this petition.
3. The learned Government Advocate (Crl. Side) submitted that, as on date, there is no FIR or petition enquiry is pending against the petitioner.
Petitioner is not required for enquiry.
4. In the light of the submission made by the learned Government Advocate (Crl. Side) that no petition enquiry or FIR is pending against the petitioner, it is not necessary to pass any orders in this petition.
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5. Accordingly, this Criminal Original Petition is dismissed.
06.03.2023 Internet : Yes / No Index : Yes / No Speaking / Non Speaking order Sma To
1. The Inspector of Police, Avalurpet Police Station, Avalurpet, Villupuram District.
2. The Public Prosecutor, High Court of Madras.
G.CHANDRASEKHARAN,J.
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