Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Jharkhand Urja Vikas Nigam Limited ... vs Shivam Builders And Developers Through ... on 15 April, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     L.P.A. No. 268/2023
                                          ----------

            Jharkhand Urja Vikas Nigam Limited through its Chairman cum
            Managing Director and another                        ... ... Appellant
                                         Versus
            Shivam Builders and Developers through one of its partners Mr. Nikesh
            Singhania                                          ... ... Respondent
                                          -------
            CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                       HON'BLE MR. JUSTICE ARUN KUMAR RAI
                                          -------
            For the Appellant : Mr. Aditya Raman, Advocate
                                ----------------------------

        ORAL ORDER

05/Dated: 15th April, 2024 As prayed for, let this case be listed on 22nd April, 2024.

(Sujit Narayan Prasad, J.) (Arun Kumar Rai, J.) Saurabh/-