Madhya Pradesh High Court
Smt. Akansha Shrivastava vs Shri Amit Shrivastava on 10 November, 2017
THE HIGH COURT OF MADHYA PRADESH
CRR-2162-2017
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(SMT. AKANSHA SHRIVASTAVA Vs SHRI AMIT SHRIVASTAVA)
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Jabalpur, Dated : 10-11-2017
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Shri Abhishak Singh, learned counsel for the appellant.
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Smt. Premlata Lokhande, learned counsel for the
respondent.
a Learned counsel for the petitioner wants to withdraw the hy review petition with liberty to file regular appeal.
ad Petition is dismissed as withdrawn with liberty as prayed M for.
Certified copy of the impugned order be return back to the of counsel of the appellant on submitting photo copy of the order.
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(S.K. GANGELE) (ANURAG SHRIVASTAVA)
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JUDGE JUDGE
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Digitally signed by KRISHAN KUMAR CHOUKSEY
Date: 2017.11.14 10:37:47 +05'30'