Himachal Pradesh High Court
Komal Sharma & Anr. vs . Union Of India & Ors. on 12 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Komal Sharma & Anr. vs. Union of India & Ors. CWP No. 3365 of 2023 .
12.07.2023 Present: Mr. Rahul, Advocate, vice Mr. Rakesh Thakur, Advocate, for the petitioners.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent no.1.
Mr. K.D. Shreedhar, Senior Advocate, with Ms. Sneh Bhimta, Advocate, for respondent no.2.
Mr. Anup Rattan, Advocate General, with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.3 and 4-State.
Notice before admission. Mr. Balram Sharma, learned Deputy Solicitor General of India, Ms. Sneh Bhimta and Mr. Arsh Rattan, learned Deputy Advocate General, accepts notice on behalf of respondent no.1, respondent no.2 and respondents no.3 and 4, respectively. Reply be filed by the next date of hearing.
List on 20.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 12, 2023 (Vinod) ::: Downloaded on - 12/07/2023 20:50:16 :::CIS