Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 38 in Kerala Construction Workers' Welfare Fund Act, 1989 38. Repeal. - The Kerala Construction Workers Welfare Fund Ordinance, 1989 (3 of 1989 is hereby repealed.The Schedule I(See section 2 (d))
