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[Cites 0, Cited by 0] [Section 333] [Entire Act]

Bengal Presidency - Subsection

Section 333(c) in Police Regulations, Bengal , 1943

(c)At the end of the month the officer-in-charge of the police-station shall prepare a detailed bill in duplicate in B. P. Form No. 58 of all expenses incurred on this account during the month and shall forward it to the Superintendent's office. (See regulation 1181.)