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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

13. In rule 96 of the said rules, in sub-rule (3), for the words, letters and figures, " FORM GSTR-3 or FORM GSTR 3B, as the case may be ", the letters and figure, " FORM GSTR-3B " shall be substituted;