Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108(5)] [Section 108] [Entire Act] Union of India - Subsection Section 108(5)(i) in The Multi-State Co-Operative Societies Act, 2002 (i)the discovery and production of books of account and other documents, at such place and such time as may be specified by such person;