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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(1) in The Police Act, 1983

(1)[Any Executive Magistrate] [Substituted by Act XL of 1966.] or Superintendent of Police or Assistant Superintendents of Police or Deputy Superintendent of Police or any Police officer in charge of a station may stop any procession which violates the Conditions of a licence granted under the last foregoing section, and may order it or any assembly which violates any such conditions as foresaid to disperse.