Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(3) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012 (3)Any person so appointed to investigate or in quire into the working of any Board or scheme may also exercise all the powers of an Inspector appointed under this Act.
