Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Maharashtra - Section

Section 23 in Poona University Act, 1974

(23)"Recognised Institution" means an institution for research or specialised studies, other than an affiliated college, and recognised to be so by the University;