Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(2) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (2)No contract made by or on behalf of the Committee in contravention of the provisions of sub-section (1) shall be binding on it.
