(c)"certified khadi institution" means a khadi institution which is enlisted with the Commission or a Khadi and Village Industries Board for financial and technical support and is issued a valid khadi certificate under a Code for such certification issued by the Commission under clause (k) of sub-section (2) of section 15 of the Act read with sub-regulation (1) of regulation 24 of Khadi and Village Industries Commission Regulations, 2007;
