Chattisgarh High Court
Madan Mohan Agrawal vs Ajay Kumar Agrawal 20 Wp227/42/2016 ... on 28 February, 2018
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 172 of 2018
• Madan Mohan Agrawal S/o Late Shri Lakshmi Narayan Agrawal Aged About
72 Years Resident Of Agrasen Road , Marathon Road Near Nutan Rice Mill
Raipur District And Tehsil Raipur Chhattisgarh
---- Petitioner
Versus
1. Ajay Kumar Agrawal S/o Shri Madan Mohan Agrawal Aged About 48 Years
Resident Of Agrasen Road , Marathon Road Near Nutan Rice Mill Raipur
District And Tehsil Raipur Chhattisgarh
2. Deepak Kumar Agrawal S/o Shri Madan Mohan Agrawal Aged About 44
Years Resident Of Agrasen Road , Marathon Road Near Nutan Rice Mill
Raipur District And Tehsil Raipur Chhattisgarh
3. Neeraj Kumar Agrawal S/o Shri Madan Mohan Agrawal Aged About 42
Years Resident Of Agrasen Road , Marathon Road Near Nutan Rice Mill
Raipur District And Tehsil Raipur Chhattisgarh
4. Karnatak Bank Ltd. Branch Fafadih Chowk Near Sharda Hotel Raipur
District And Tahsil Raipur Chhattisgarh
---- Respondents
For Petitioner : Shri Abhuday Singh, Advocate Hon'ble Shri Justice Goutam Bhaduri Order On Board 28/02/2018
1. Learned counsel for the petitioner would submit that as per the information received, the final orders have been passed in the case before the Court below, therefore, the petition has become infructuous.
2. In view of the above submission made, the writ petition is dismissed as having become infructuous.
Sd/-
Goutam Bhaduri Judge Ashu