Section 72(1)(d) in The United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(1)(d) in The United Provinces Excise Act, 1910

(d)every receptacle, package and covering in which any intoxicant as aforesaid or any materials, still, utensil, implement or apparatus is or are found, together with the other contents (if any) of such receptacle or package; and

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State of Uttar Pradesh - Subsection

Section 72(1)(d) in The United Provinces Excise Act, 1910