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State of Odisha - Section

Section 57 in The Orissa Grama Panchayats Election Rules, 1965

57. [ [Substituted vide SRO No. 1260/95, Orissa Gazette Extraordinary No. 1263, dated 15.11.1995.]

The Collector shall consolidate the result of election of all the Grama Panchayats and prepare a list indicating the names of Sarpanches and ward members and shall furnish the same to the Commissioner together with copies of notifications issued by the Election Officers under Section 15.] [Inserted vide SRO No. 869/96, Orissa Gazette Extraordinary No. 1204, dated 18.11.1996.]