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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(7)(iii) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(iii)The physical education institution shall similarly be required to have a separate demarcated area or building and shall not house any other course including other teacher education courses.