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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(xxxvi) in The Orissa Development Authorities Act, 1982

(xxxvi)tho time at and the manner in which the fines realised in connection with the prosecutions under this Act shall be paid to the Authority under Section 112;