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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Nurses and Midwives Registration Act, 1938

(1)The term of office of a member of the Council, other than an ex officio member shall be three years, and shall commence from the date of notification of his election or nomination under Sub-section (3) of Section 3.